PANKAJ BHANDARI,ANOOP KUMAR DHAND

624 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• BANEE SINGH S/O MOTI SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-01-06)
• DINESH TIWARI SON OF SHRI JAINARAYAN TIWARI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-06)
• SIYARAM S/O MOOLCHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2024-10-18)
• RAKESH KUMAR SON OF JAI SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-10-18)
• AALAM ALI S/O SHRI SHOKAT ALI v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-20)
• ASFAQ S/O SHRI ABDUL AZIZ v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-20)
• VIJENDRA SINGH S/O SH. RAM SWAROOP v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-20)
• MANGAL PANDIT @ MANGAL PANDEY S/O SHRI SITARAM SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-20)
• DILIP SINGH SON OF BISHAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-20)
• RAMCHARAN MEENA S/O SHRIK BADRI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-09-20)