PANKAJ BHANDARI,ANIL KUMAR UPMAN

84 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• NARAYAN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2023-09-01)
• PAWAN AND ANR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2023-09-01)
• RAVINDRA KUMAR @ RAVI S/O SONIRAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-28)
• SURGYANMAL SON OF KISHORMAL v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-28)
• SITA W/O KAILASH v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-28)
• PRAHLAD RAM GURJAR S/O DAVI LAL GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-28)
• SUMIT SINGH S/O LT. RADHESHYAM v. STATE OF RAJASTHAN — Rajasthan High Court (2023-08-25)
• STATE OF RAJASTHAN v. GARGI MAHILA MAHAVIDHYALAYA — Rajasthan High Court (2023-08-25)
• PRAKASH @ OMPRAKASH SON OF SHRI LOHRE, v. STATE OF RAJASTHAN — Rajasthan High Court (2023-04-20)
• GANPAT LAL SHARMA, SON OF SHRI HARGOVIND SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2023-04-06)