PADAM NARAIN MISHRA,RAJEEV MISRA

53 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SONU v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
• GYANMATI AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
• NAGENDRA KUMAR KULSHRESTHA @ NAGENDRA KUMAR v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
• MAHENDRA KUMAR MISHRA v. STATE OF UTTAR PRADESH AND 4 OTHERS — Allahabad High Court (2026-05-11)
• PRAVEEN KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• SATYENDRA PRATAP SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)
• NITIN NAGAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• PRADEEP @ GUDDU v. STATE OF UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2026-05-11)
• VIVEK KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-11)
• AKHILESH KUMAR PAND EY AND ANOTHER v. STATE OF UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2026-05-11)