PADAM NARAIN MISHRA

40 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SATINDER SINGH BHASIN AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-04-08)
• MOHD. RIZWAN AND 6 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2026-03-25)
• KARAN AND 4 OTHERS v. State of UP AND ANOTHER — Allahabad High Court (2026-03-18)
• MUNNA GAUTAM ALIAS MUNNA v. STATE OF UP AND ANOTHER — Allahabad High Court (2026-03-18)
• DEEPIKA SHUKLA AND 4 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
• KARAN RATHORE v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
• ANUJ KUMAR SHUKAL ALIAS ANUJ KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
• SHADAB KHAN v. State of U.P. AND ANOTHER — Allahabad High Court (2026-03-18)
• RAJU @ RAJ KUMAR AND 3 OTHERS v. STATE OF UP AND 2 OTHERS — Allahabad High Court (2026-03-18)
• RAMESH CHANDRA VAISH AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-03-18)