P.VISHWANATHA SHETTY

75 recorded High Court judgment(s) · 1997–1999

Courts

Disposal nature

Recent judgments

• SUBBAMMA v. STATE & ORS. — Karnataka High Court (1999-05-31)
• P.RAMALINGA SHETTY v. PYRE JAN — Karnataka High Court (1998-08-21)
• M.A.SALEEM & ANR v. STATE BY SECY & ORS — Karnataka High Court (1998-06-30)
• CHENNAPPA GOWDA & ANR v. STATE & ORS — Karnataka High Court (1998-06-30)
• NIL. v. NIL. — Karnataka High Court (1998-06-30)
• L.SAMPANGI v. SPL.D.C.,B'LORE URBAN & ANR — Karnataka High Court (1998-06-30)
• DEEPAK BANDU MAGDUM & ANR., v. A.C.,CHIKODI SUB-DVN.,BELGAUM — Karnataka High Court (1998-06-30)
• PRATIMA R SHETTY v. TAHSILDAR,B'LORE & ORS — Karnataka High Court (1998-06-30)
• VILAS BABU v. THE STATE AND ORS. — Karnataka High Court (1998-06-30)
• WP/45076/1995 of G.RAMAIAH Vs — Karnataka High Court (1998-06-30)