P.VELMURUGAN, R.VIJAYAKUMAR

23 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• RATHINAM.S v. S.THIRUPATHI — Madras High Court (2025-11-25)
• K.Elambahavath v. A.Rajavel — Madras High Court (2025-11-21)
• KAMATCHI.C v. R.Alagumeena, — Madras High Court (2025-11-18)
• Palaniammal v. Booviyarasan — Madras High Court (2025-11-18)
• S. WAHAB v. CHITRA — Madras High Court (2025-11-18)
• M. RAJARAAMAN v. I. S. MERCY RAMYA, IAS — Madras High Court (2025-11-18)
• N.Ranganayagi v. Porkodi IAS — Madras High Court (2025-11-18)
• A. SYED ALI FATHIMA v. Rajamanickam — Madras High Court (2025-11-18)
• M.Syed Ahmed Rowther @ M.S.Rowther v. Sivakumar — Madras High Court (2025-11-18)
• K.Kannan v. N.Ravichandran — Madras High Court (2025-11-18)