LexP.VELMURUGAN, R. POORNIMA
22 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 22 |
Disposal nature
| DISMISSED | 9 |
| ORDERED | 6 |
| ALLOWED | 3 |
| GRANTED | 1 |
| WITHDRAWN DISMISSED | 1 |
| DISMISSED FOR DEFAULT | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- Vinothkumar v. The Inspector of Police — Madras High Court (2025-11-25)
- Baby Shalini v. Kuzhanthai Vel — Madras High Court (2025-11-25)
- P.Murugan v. The Authorised Officer — Madras High Court (2025-11-25)
- Suresh @ Mari Suresh v. The Inspector of Police — Madras High Court (2025-11-25)
- Soundarapandi v. The Inspector of Police — Madras High Court (2025-11-24)
- XXX v. State Of Tamilnadu Rep By Inspector Of Police, Awps-Thiruvaiyaru — Madras High Court (2025-11-24)
- R.Ashok Kumar v. State Of Tamilnadu Rep By Inspector Of Police, Thadicombu — Madras High Court (2025-11-24)
- Dennis @ Siluvai Micheal Dennis v. State Of Tamilnadu Rep By Inspector Of Police, Koodankulam — Madras High Court (2025-11-24)
- Saravanan v. The State of Tamilnadu — Madras High Court (2025-11-24)
- Chuzhiyan @ Karuppasamy v. The State of Tamil Nadu, — Madras High Court (2025-11-24)