P. VELMURUGAN, M.JOTHIRAMAN

535 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• A.KAMALA v. The Inspector of Police, — Madras High Court (2026-03-24)
• SUMATHI v. THE DEPUTY COMMISSIONER OF POLICE, — Madras High Court (2026-03-24)
• SHANKAR @ SAVUKKU SHANKAR v. State of Tamilnadu rep.by, The Inspector of Police, — Madras High Court (2026-03-24)
• SUO MOTU v. THE DEPUTY COMMISSIONER OF POLICE, — Madras High Court (2026-03-24)
• AZIZ AHAMED ALIAS AZIZ AHMED ALIAS JALEEL AZIZ AHMED v. UNION OF INDIA REPRESENTED BY — Madras High Court (2026-03-09)
• JANAKIRAMAN v. The State Rep by, The Inspector of Police, — Madras High Court (2026-02-27)
• UDAYALEKHA v. STATE REP. BY — Madras High Court (2026-02-27)
• KANNAN @ MADANKUMAR @ UMAI KANNAN v. STATE BY — Madras High Court (2026-02-27)
• PRAKASH v. The State rep.by Deputy Commissioner of Police — Madras High Court (2026-02-27)
• THE STATE REP.BY v. MANUVEL @ MANUVEL AMALRAJ — Madras High Court (2026-02-27)