P.VELMURUGAN, L.VICTORIA GOWRI

377 recorded High Court judgment(s) · 2025–2026

Courts

Madras High Court

377

ORDERED	145
DISMISSED	101
WITHDRAWN DISMISSED	26
PARTLY ALLOWED	23
CLOSED	21
ALLOWED	18
DISMISSED AS INFRUCTUOUS	12
DISMISSED FOR NON-PROSECUTION	9

THE STATE OF TAMIL NADU v. VEERA ASSOCIATES — Madras High Court (2026-01-29)
THE COMMISSIONER OF SERVICE TAX v. M/S.LAKSHMI VILAS BANK — Madras High Court (2026-01-29)
Rajasekar v. The Inspector of Police — Madras High Court (2026-01-09)
KEERTHIKUMAR v. CHITRA VIJAYAN IAS — Madras High Court (2026-01-09)
The Managing Director v. V.Chitra — Madras High Court (2026-01-02)
Pandian v. The Deputy Superintendent of Police — Madras High Court (2025-12-18)
Jeeva v. The Inspector of Police — Madras High Court (2025-12-18)
R.Karthika v. S. Vimalan — Madras High Court (2025-12-18)
Sappani @ Murugesan v. The Inspector of Police — Madras High Court (2025-12-18)
Subbiah @ Sudhakar v. The Inspector of Police — Madras High Court (2025-12-18)