P.VELMURUGAN, K.K. RAMAKRISHNAN

72 recorded High Court judgment(s) · 2024–2025

Courts

Madras High Court

DISMISSED	19
ALLOWED	15
CLOSED	8
ORDERED	8
DISMISSED FOR NON-PROSECUTION	6
DISPOSED OF	5
PARTLY ALLOWED	3
DISMISSED AS ABATED	2

A.S.Arunachala Nadar (Died 1. A. Avudaiyamal v. The Government of Tamilnadu — Madras High Court (2025-11-28)
M.Chinnasamy v. The District Collector — Madras High Court (2025-11-27)
K.Sasi Pramila v. The State of Tamilnadu — Madras High Court (2025-11-27)
The Regional Manager v. Muruganandham — Madras High Court (2025-11-27)
The Tamilnadu State Transport Corporation (Kumbakonam) Limited., v. V.Prabakaran — Madras High Court (2025-11-27)
The Tamilnadu State Transport Corporation v. P.Rengarajan — Madras High Court (2025-11-27)
A.Subramanian v. The Director — Madras High Court (2025-11-27)
A.Michael died v. The District Collector — Madras High Court (2025-11-27)
Manorama v. Sivakumar — Madras High Court (2025-11-27)
Masilamani v. Sukumar — Madras High Court (2025-11-21)