P. VELMURUGAN, K.K. RAMAKRISHNAN

273 recorded High Court judgment(s) · 2024–2024

Courts

Madras High Court

273

DISMISSED	96
DISMISSED FOR NON-PROSECUTION	28
WITHDRAWN DISMISSED	27
ALLOWED	22
DISMISSED AS INFRUCTUOUS	20
DISPOSED OF	20
PARTLY ALLOWED	20
ORDERED	18

I.PITCHAI S/O.IVON v. K.CHINNAMALAYAKKAL W/O.KANDAN — Madras High Court (2024-11-06)
The Joint Commissioner (ST) v. R Periyasamy — Madras High Court (2024-10-29)
Rachel Jannet v. Sherlin Vimal — Madras High Court (2024-10-29)
A.MUTHUKUMAR v. P.JOTHI — Madras High Court (2024-10-29)
THE PROJECT DIRECTOR v. A.Ashmin — Madras High Court (2024-10-29)
The Tirunelveli Tamil Strict baptist trust society v. The District Collector — Madras High Court (2024-10-29)
The Project Director, v. P.Santhi, — Madras High Court (2024-10-29)
R. KALYANASUNDARAM v. THE SUPERINTENDING ENGINEER — Madras High Court (2024-10-29)
MANAGER, v. MINOR SIVANESH, — Madras High Court (2024-10-29)
The Joint Commissioner (ST) v. E Rajadurai — Madras High Court (2024-10-29)