LexP. VELMURUGAN, K. GOVINDARAJAN THILAKAVADI
230 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 230 |
Disposal nature
| DISMISSED | 63 |
| DELAY CONDONED | 51 |
| ALLOWED | 33 |
| CLOSED | 25 |
| DISPOSED OF | 12 |
| DISPENSED WITH ORDERED | 12 |
| ORDERED | 6 |
| WITHDRAWN DISMISSED | 5 |
Recent judgments
- Maersk A/S v. Jaango Exports — Madras High Court (2026-06-05)
- The DGM(T) and Project Director NHAI PIU Coimbatore v. The District Collector and Sole Arbitrator (LA) — Madras High Court (2026-06-05)
- The DGM (T) and Project Director v. The District Collector And Sole Arbitrator (LA) — Madras High Court (2026-06-05)
- The DGM (T) and Project Director v. The District Collector And Sole Arbitrator (LA) — Madras High Court (2026-06-05)
- The DGM (T) And Project Director v. The District Collector And Sole Arbitrator (LA) — Madras High Court (2026-06-05)
- The DGM (T) And Project Director v. The District Collector And Sole Arbitrator (LA) — Madras High Court (2026-06-05)
- The DGM (T) and Project Director v. The District Collector and Sole Arbitrator (LA) — Madras High Court (2026-06-05)
- INDIA CEMENTS LTD., v. ZUARI CEMENT LTD., — Madras High Court (2026-06-05)
- The DGM(T) and Project Director v. The District Collector and Sole Arbitrator (LA) — Madras High Court (2026-06-05)
- The DGM (T) and Project Director v. The District Collector and Sole Arbitrator (LA) — Madras High Court (2026-06-05)