P. VELMURUGAN

13,735 recorded High Court judgment(s) · 2011–2026

Courts

Madras High Court

13735

DISMISSED	5543
DISPOSED OF	2321
ALLOWED	1118
WITHDRAWN DISMISSED	927
DISMISSED AS INFRUCTUOUS	609
DISMISSED FOR NON-PROSECUTION	511
CLOSED	507
ORDERED	321

D.V.THIYAGARAJAN v. GUTHI GOVINDARAJULUNAIDU(DIED) — Madras High Court (2026-06-01)
A.Kasthuri v. S.Arunraj, IAS., — Madras High Court (2026-04-24)
R.Karthick v. Mrs. Sivakumar, — Madras High Court (2026-04-24)
R.Mani v. S.Sadayandi — Madras High Court (2026-04-24)
S.Palani Opticals v. Muthuselvan — Madras High Court (2026-04-24)
Dr.Vijaya Rani, I.A.S., v. High Court of Madras, — Madras High Court (2026-04-24)
Tmt. Meena, v. Tr. Dheeraj Kumar, IAS., and 2 others — Madras High Court (2026-04-17)
V.VASANTHA W/O.VELUSAMY, v. VIJAYACHANDRAN, S/O.ADAKKAM — Madras High Court (2026-04-10)
M.T. PREMALATHA v. S.LAKSHMANAN — Madras High Court (2026-04-10)
Bhuvaneshwari v. Vanitha — Madras High Court (2026-04-10)