P.VELMURUGAN

76 recorded High Court judgment(s) · 2022–2026

Courts

Madras High Court

DISMISSED	37
ALLOWED	15
ALLOWED ON CONDITION	11
DISMISSED FOR DEFAULT	4
PARTLY ALLOWED	2
DISMISSED FOR NON-PROSECUTION	2
DISMISSED AS INFRUCTUOUS	2
ALLOWED WITH COSTS	1

Vignesh T v. The Chairman — Madras High Court (2026-05-06)
JAILANI v. M.GREGORY RETNARAJ — Madras High Court (2025-11-19)
PALANISAMY v. PETCHIAMMAL — Madras High Court (2025-11-19)
ARUMUGHAM (DIED) v. SIRUMBAYEE @ PAPPA — Madras High Court (2025-08-28)
AMIRTHAM AMMAL v. 1.SUNDARAVALLI — Madras High Court (2025-08-28)
M/S.ARASU RUBBER CORPORATION v. KANYAKUMARI MARKET COMMITTEE — Madras High Court (2025-08-28)
NAGARATHINAM, v. AMIRTHATHAMMAL — Madras High Court (2025-08-28)
THE IDOLS OF SRI JAMBUKESWARAR v. V.SUBBAIYAN — Madras High Court (2025-08-28)
SIRUMBAYEE @ PAPPA, v. ARUMUGAM (DIED) — Madras High Court (2025-08-28)
HARIPRASAD SUREKA (DIED) v. THE BANK OF BARODA THRO ITS — Madras High Court (2025-08-22)