LexP.VADAMALAI
7,254 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 7254 |
Disposal nature
| ALLOWED | 4969 |
| ORDERED | 643 |
| DISMISSED | 447 |
| DISPOSED OF | 248 |
| WITHDRAWN DISMISSED | 215 |
| DISMISSED AS WITHDRAWAL | 212 |
| DISMISSED AS INFRUCTUOUS | 75 |
| ALLOWED WITH COSTS | 71 |
Recent judgments
- TATA AIG INSURANCE COMPANY LIMITED, v. THANGAM — Madras High Court (2026-06-04)
- TATA AIG GENERAL INSURANCE COMPANY LIMITED, v. Subbammal, — Madras High Court (2026-06-04)
- Failun Nisha v. The Managing Director — Madras High Court (2026-06-03)
- P.Masanam, v. A.Radhakrishna Raja, — Madras High Court (2026-06-02)
- Dileepkumar, v. Malaichamy, — Madras High Court (2026-06-02)
- THE BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED, v. ALAGUMUTHURAJA — Madras High Court (2026-06-02)
- R. Vedhapriya v. S. Muthumanickam — Madras High Court (2026-06-02)
- A.PAKIR MOHAMED v. R.VASUKI — Madras High Court (2026-06-02)
- THE NEW INDIA ASSURANCE COMPANY LTD v. MURUGALAKSHMI — Madras High Court (2026-06-02)
- VALLIAMMAL v. A. CHELLADURAI — Madras High Court (2026-06-01)