P.VADAMALAI

33 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• Krishnan. U v. The Authorised Officer — Madras High Court (2023-08-28)
• Uma Maheshwari v. The Commissioner — Madras High Court (2023-08-28)
• Kala v. The Authorised Officer — Madras High Court (2023-08-28)
• Vallikumari N v. The Authorized Officer — Madras High Court (2023-08-28)
• Punitha.R v. The Assistant General Manager — Madras High Court (2023-08-28)
• Maria Kavitha v. The Commissioner — Madras High Court (2023-08-28)
• THE SOUTH INDIAN BANK LTD., v. MEMBER SECRETARY, — Madras High Court (2023-08-28)
• N.SURESH KUMAR, v. THE STATE LEVEL CASTE SCRUTINY — Madras High Court (2023-08-28)
• Mathiyalagan @ Novah v. The District Collector — Madras High Court (2023-08-28)
• T.PRABAKARAN v. THE GENERAL MANAGER — Madras High Court (2023-08-28)