LexP.V.KUNHIKRISHNAN
27,240 recorded High Court judgment(s) · 2007–2026
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| Kerala High Court | 27240 |
Disposal nature
| DISPOSED OF | 9480 |
| ALLOWED | 7036 |
| CLOSED | 4144 |
| DISMISSED AS INFRUCTUOUS | 2786 |
| DISMISSED | 1278 |
| DISMISSED AS WITHDRAWN | 1046 |
| DISMISSED AS NOT PRESSED | 573 |
| ALLOWED IN PART | 336 |
Recent judgments
- STERAN FELS A, v. THIRUVANANTHAPURAM CORPORATION, — Kerala High Court (2026-02-19)
- MANIKANDAN v. THE DISTRICT COLLECTOR . — Kerala High Court (2025-12-02)
- *DAYANANDAN, v. THE TAHSILDAR (LAND RECORDS), — Kerala High Court (2025-11-17)
- M.N.SREENIVASAN PILLAI v. SRI. RAJU E.K. — Kerala High Court (2025-11-14)
- SUNITHA v. STATE OF KERALA — Kerala High Court (2025-09-09)
- AJAY ASHOK INGOLE v. STATE OF KERALA — Kerala High Court (2025-04-11)
- MUHAMMED NADEEM v. STATE OF KERALA — Kerala High Court (2025-04-11)
- VIJAYAN P. N. v. STATE OF KERALA — Kerala High Court (2025-04-11)
- JINACHANDRAN v. STATE OF KERALA — Kerala High Court (2025-04-11)
- ANURAJ v. STATE OF KERALA — Kerala High Court (2025-04-11)