P.V. KAKADE,P. V. HARDAS

31 recorded High Court judgment(s) · 2002–2002

Courts

Bombay High Court

Dispossed Off/Dismiss for Default	15
Dismissed/Rule Discharged	9
Admitted/Allowed/Granted/Rule Absolute	7

SHRI JOS PETER D'SOUZA,MAPUCA-GOA,403507. v. MR.VILAS P.THALI AND ANR. — Bombay High Court (2002-12-20)
SHRI JOS.PETER D'SOUZA,MAPUSA-GOA. v. SHRI V.P.SHETYE,LAW SECRETARY,PANAJI-GOA. — Bombay High Court (2002-12-20)
SHRI AUGUSTO T.SAUDE NORONHA v. GOVT.OF GOA AND ORS. — Bombay High Court (2002-12-17)
STATE THROUGH P.P.HIGH COURT OF BOMBAY AT PANAJI v. MUTTAPPA and ORS. — Bombay High Court (2002-12-02)
SULEKSHA APARTMENTS FLAT OWNERS ASSOCIATIONS v. STATE OF GOA — Bombay High Court (2002-12-02)
THE COMMISSIONER OF INCOME TAX v. M/S.TUBKI CASHEW WORKS AND ANR. — Bombay High Court (2002-11-27)
UNION OF INDIA v. K.D.NAIK and ANR. — Bombay High Court (2002-11-26)
MR.DEVANAND A.PEDNEKAR v. THE STATE OF GOA and ORS. — Bombay High Court (2002-11-25)
SHRI SAVIO JOAO MARIA DIAS v. THE STATE OF GOA AND ORS. — Bombay High Court (2002-11-18)
UNIVERSITY and COLLEGE TEACHERS`ASSOCIATION(GOA)andORS v. STATE OF GOA and ORS. — Bombay High Court (2002-10-30)