P.V. KAKADE

540 recorded High Court judgment(s) · 2002–2006

Courts

Bombay High Court

540

Disposed of	286
Dismissed	85
Allowed	66
Remanded	19
Withdrawn	15
Admitted/Allowed/Granted/Rule Absolute	15
Dispossed Off/Dismiss for Default	14
Dismissed/Rule Discharged	12

SANDRA FERNANDES v. STATE REP.BY PUBLIC PROSECUTOR — Bombay High Court (2006-12-21)
SHRI GHURCO BISSO VELIP AND 8 ORS. v. XRI GRM DEU LAXMI NARAINA DE KHOLA DEVASTHAN REP BY ITS ATTORNEY G.V. PRABHU DESSAI — Bombay High Court (2006-12-20)
SHRI UPI UTTAM ZALMI, PONDA-GOA. v. SMT.SARITA ALIAS SAVITA SADANAND ZALMI AND ANR., — Bombay High Court (2006-12-20)
STATE OF GOA THROUGH L.A.O. PANAJI AND ANR., v. SHRI SURESH V.KAMAT WAGH — Bombay High Court (2006-12-20)
SHRI LAWRENCE FERNANDES. v. SMT.BAZILIA GOMES and ORS. — Bombay High Court (2006-12-13)
SHRI NARAYAN B.HOMKHANDE(DEC) BY HIS LRS. v. SMT.GANGAVATI D.MORAJKAR AND ORS. — Bombay High Court (2006-12-11)
SMT. USHA ANAND S. TALWADKAR THROUGH HER ATTORNEY SHRI SHAILESH A. TALWADKAR AND ANR., v. SMT. SATYAWATI B. SATTARKAR AND 7 ORS., — Bombay High Court (2006-12-11)
SHRI MAHADEV BABU MARATHE,CANACONA GOA. v. SHRI JANU N.GAONKAR(SIN.DEC.) REP.BY LR'S., — Bombay High Court (2006-12-11)
MRS. CARMELINA COELHO ALIAS CARMINA COELHO AND ANR., v. MR. DOMINGOS JOAO COELHO AND 3 ORS., — Bombay High Court (2006-12-11)
MR. MAXIMO J.R. DE SOUZA AND 2 ORS., v. MR.SHYAMSUNDER LADU NAIK AND 4 ORS., — Bombay High Court (2006-12-11)