LexP.V. HARDAS, . . SHALINI PHANSALKAR-JOSHI
582 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 582 |
Disposal nature
| OTHERS DISPOSED OFF | 443 |
| APPEAL CONFIRMED | 32 |
| APPEAL DISMISSED | 25 |
| DELAY CONDONATED/REJECTED. | 21 |
| APPEAL ALLOWED/REVERSED | 13 |
| PARTLY ALLOWED PARTLY DISMISSED | 11 |
| OTHER DISPOSED OFF | 10 |
| TRIAL BE EXPEDITED | 9 |
Recent judgments
- TANMAY Y. SARKAR @ AZIZ @ NAZRUL SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-08)
- PRASHANT ASHOK TUPE v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2015-05-08)
- KESHARSINGH HARJINDARSINGH CHUDDA v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-08)
- PRADEEP OLIVER DMELLO v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-08)
- ALYA KANA MUNDHKAR v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2015-05-08)
- JITENDRA SHANTILAL MODHA v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-08)
- PRADEEP PANDURANG SURYAWANSHI @ NANA v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-08)
- SANI SUHAS SHINDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-07)
- PRADIP SADASHIV SONAWANE AND ANR v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-07)
- SANI SUHAS SHINDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-07)