LexP.V. HARDAS, . S.S. JADHAV
121 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 121 |
Disposal nature
| DISMISSED | 90 |
| ALLOWED | 15 |
| DELAY CONDONATED/REJECTED. | 7 |
| OTHERS DISPOSED OFF | 4 |
| OTHER DISPOSED OFF | 2 |
| TRANSFER TO OTHER COURT | 1 |
| PARTLY ALLOWED | 1 |
| RULE ABSOLUTE | 1 |
Recent judgments
- STATE OF MAH. THR. P.S.O. WALGAON v. MANOJ VINAYAKRAO WAKODE AND 2 OTHS — Bombay High Court (2012-07-26)
- GANESH S/O MANGRU SARVE v. THE STATE OF MAHARASHTRA THROUGH PSO LAKHANI — Bombay High Court (2012-03-31)
- CHANDANLAL SURAJLAL JAISWAL, U.T.P. NO. 154/12 AND ONE (BOTH IN DISTRICT PRISON, AKOLA) v. THE STATE OF MAHARASHTRA, THR. SECRETARY AND 2 OTHERS — Bombay High Court (2012-03-29)
- VENUBAI W/O UTTAM CHAVAN v. THE STATE OF MAH. THR. P.S.O. P.S. MANORA — Bombay High Court (2012-03-29)
- DR. RAMCHARAN S/O DINDAYAL DUBEY v. STATE OF MAH. THR. THE SECRETARY, MINISTRY OF HOME AND OTHERS — Bombay High Court (2012-03-28)
- SMT. SHUBHA W/O SHARAD NAGDEVE v. STATE OF MAH. THR. POLICE STATION, HINGNA — Bombay High Court (2012-03-28)
- BABLOO @ BABULAL S/O KRISHNA MARKAM v. STATE OF MAHARASHTRA, THR. P.S.O. RAMNAGAR — Bombay High Court (2012-03-28)
- MANOJ RAMBARAN JAISWAL (IN JAIL) v. STATE OF MAHARASHTRA, THR. POLICE STATION AJANI — Bombay High Court (2012-03-28)
- BABLOO @ BABULAL S/O KRISHNA MARKAM (IN JAIL) v. THE STATE OF MAHARASHTRA, THR. P.S.O. — Bombay High Court (2012-03-28)
- SHRIKRISHNA @ BABLU S/O BHANUDAS LINGAYAT v. THE STATE OF MAHARASHTRA PSO, PS PRATAP NAGAR, NAGPUR — Bombay High Court (2012-03-28)