P.V. HARDAS, S.B. DESHMUKH

126 recorded High Court judgment(s) · 2011–2011

Courts

Bombay High Court

126

DISMISSED	79
ALLOWED	19
DELAY CONDONATED/REJECTED.	9
OTHERS DISPOSED OFF	8
REJECTED	4
RULE ABSOLUTE	2
ALLOWED TO BE WITHDRAWN	2
BAIL GRANTED / REJECTED(FOR APEAL)	2

SHANKAR S/O RAMESH @ ANANTRAO DESHMUKH v. THE STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION SHIRPUR AND ANOTHER — Bombay High Court (2011-10-21)
SANGEETA HANMANTRAO MULEY v. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, MALEGAON AND ANOTHER — Bombay High Court (2011-10-20)
GAJANAN S/O GANPAT ZALTE v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-10-20)
YASHWANT S/O MAHADEO MAGRE (IN JAIL) v. THE STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, PACHGAON — Bombay High Court (2011-10-20)
KISNA S/O NAMDEO LIKHAR v. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER SELOO, WARDHA — Bombay High Court (2011-10-19)
MUKESH RAMJI YADAV (IN JAIL) v. DIVISIONAL COMMISSIONER, NAGPUR AND ANR — Bombay High Court (2011-10-19)
BANDU @ HEMANT S/O YADAVRAO KOTHE (IN JAIL) v. STATE OF MAHARASHTRA THROUGH O/A THE DIVISIONAL COMMISSIONER, NAGPUR DIVISION AND 4 OTHERS — Bombay High Court (2011-10-19)
CHANDRABHAN S/O BALAJI MESHRAM AND 2 ORS v. STATE OF MAH. THR. CHIEF CONSERVATOR OF FOREST AND ANR — Bombay High Court (2011-10-18)
DHARMENDRA DEVIDAS AWALE (IN JAIL) v. STATE OF MAHARASHTRA THROUGH THE SECRETARY, HOME DEPARTMENT AND ANOTHER — Bombay High Court (2011-10-18)
NANA KISAN INGLE, CONVICT NO. C 2806 v. THE DIVISIONAL COMMISSIONER, AMRAVATI DIVISION AND ANOTHER — Bombay High Court (2011-10-18)