P.V. HARDAS, P.B. VARALE

180 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• SANGHAPAL KHANDUJI SHIRSAT AND 2 OTHERS v. THE STATGE OF MAH.THR.PSO AKOLA — Bombay High Court (2012-11-06)
• AMIT KISHORRAO THAKARE, CONVICT NO. C 7958 v. THE DIVISIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR — Bombay High Court (2012-01-25)
• SAKHARAM GUNU BELSARE v. THE STATE OF MAH. THR. ITS SECRETARY, HOME DEPARTMENT AND 2 OTHERS — Bombay High Court (2012-01-23)
• SANTOSH CHANDUJI RAMTEKE AND OTHS v. THE STATE OF MAH. THR. ITS SECRETARY, HOME DEPTT. AND 2 OTHS — Bombay High Court (2012-01-23)
• SHRI A. RAJAMANI S/O ANNAMALAI v. STATE OF MAH. THR. THE CHIEF SECRETARY, MINISTRY OF HOME AFFAIRS AND 13 OTHERS — Bombay High Court (2012-01-23)
• JASHNE EID MILADUNNABI COMMITTEE, MALEGAON THR. ITS PRESIDENT JIKAR HARUN PATEL v. STATE OF MAH. THR. ITS SECRETARY, DEPARTMENT OF HOME AND 4 OTHS — Bombay High Court (2012-01-23)
• HASMUKH S/O PANCHANBHAI PATEL (PROP. ANJAYA TIMBER SUPPLYING CO.) v. STATE OF MAH. THR. THE SECRETARY, MINISTRY OF FOREST AND ANR — Bombay High Court (2012-01-20)
• K. ASHOK REDDY, U.T. NO. 12 v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY, HOME DEPARTMENT AND ANOTHER — Bombay High Court (2012-01-20)
• RAVINDRA S/O SHANTARAM SAWANT v. STATE OF MAH. THR. DIVISIONAL COMMISSIONER NAGPUR AND ANR — Bombay High Court (2012-01-20)
• RAHUL SHANKARLAL PATEL v. DEPUTY CONSERVATOR OF FOREST, NAGPUR DIVISON AND ANOTHER — Bombay High Court (2012-01-20)