P. V. HARDAS,N. A. BRITTO

62 recorded High Court judgment(s) · 2004–2004

Courts

Disposal nature

Recent judgments

• SPL.LAND ACQUISITION OFFICER and ANR. v. FRANCIXO ANTONIO ABEL PEREIRA E SILVEIRA — Bombay High Court (2004-09-01)
• SPL.LAND ACQUISITION OFFICER and ANR. v. FRANCISCO A.A.PEREIRA SILVEIRA — Bombay High Court (2004-09-01)
• SPL.LAND ACQUISITION OFFICER and ANR. v. AURORA M.F.DO BARRETTO XAVIER and ORS. — Bombay High Court (2004-08-31)
• MR. AMIT CHAURASIA, APNA GHAR,MERCES-GOA. v. THE GOVT.OF GOA THROU' CHIEF SECRETARY and 4 ORS., — Bombay High Court (2004-08-31)
• MR. BACHALAL AMRITHLAL,APNA GHAR,MERCES-GOA. v. THE GOVT.OF GOA THROU'CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2004-08-31)
• ARCHDIOCESE OF GOA v. MR.CAJETAN S.CORDEIRO — Bombay High Court (2004-08-30)
• CAJETAN S. CORDEIRO, PANAJI GOA. v. ARCHDIOCESE OF GOA, ALTINHO,PANAJI GOA. — Bombay High Court (2004-08-30)
• PETER MENON,CENTRAL JAIL AGUADA-GOA. v. STATE OF GOA THRO'CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2004-08-30)
• SHRI SANJAY S. FOLL DESAI v. STATE OF GOA AND ORS. — Bombay High Court (2004-08-30)
• V.M.SALGAONCAR and BROTHER PVT.LTD. v. THE JT.COMMISSIONER OF I.T.(ASSESSMENT) and ORS. — Bombay High Court (2004-08-25)