P.V. HARDAS, M.L. TAHALIYANI

243 recorded High Court judgment(s) · 2012–2012

Courts

Bombay High Court

243

DISMISSED	104
ALLOWED	36
DELAY CONDONATED/REJECTED.	30
Dismissed/Rule Discharged	21
Admitted/Allwd/Granted/Rule Absolute	17
OTHERS DISPOSED OFF	10
Withdrawn	10
Dispossed Off/Dismiss for Default	5

AKOLA ZILLA KAMGAR SANGH (INTUC) THR. ITS PRESIDENT OF M/S AKOLA OIL INDUSTRIES LTD. (UNDER LIQN.) v. M/S AKOLA OIL INDUSTRIES LTD. (UNDER LIQN.) THR. TIS OL — Bombay High Court (2012-10-05)
VIDARBHA HERITAGE SOCIETY, THROUGH ITS HONORARY SECRETARY, AWANTIKA CHITNAVIS v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND 2 OTHERS — Bombay High Court (2012-09-07)
STATE OF MAH. THRU. S.O. KHOLAPUR v. INSHWAR DEVISINGH KHANANDE and 6 ORS. — Bombay High Court (2012-09-06)
SAU HIRABAI W/O SAHADEO BRAMHANE AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH PSO, PS RAJURA DISTT CHANDRAPUR — Bombay High Court (2012-09-06)
SHRI D.A. DHOLAKIA, DISTRICT JUDGE-1, ADDL. SESSIONS JUDGE, WARDHA v. SHRI VIVEK RAMTEKE,ADVOCATE WARDHA — Bombay High Court (2012-09-05)
ASHOK S/O RAMDAS VAYALE v. SUPERINTENDENT OF POLICE AKOLA AND ANOTHER — Bombay High Court (2012-09-05)
SHRI SUBHASH S/O GANPAT RAKHONDE v. STATE OF MAHRASHTRA THROUGH PSO NANDURA POLICE STATION NANDURA DISTT BULDHANA AND OTHERS — Bombay High Court (2012-09-04)
HASANKHAN S/O JABAJKHAN PATHAN AND ANOTHER v. STATE OF MAHARASHTRA THROUGH PSO NER DISTT YAVATMAL — Bombay High Court (2012-09-04)
NARESH MAHADEO BHAGAT AND OTHERS v. THE STATE OF MAHARASHTR THROUGH PSO PS LAKADGANJ DISTT YAVATMAL — Bombay High Court (2012-09-04)
IJAJKHAN S/O JABAJKHAN PATHAN AND ANOTHER v. STATE OF MAHARASHTRA THROUGH PSO NER — Bombay High Court (2012-09-04)