LexP.V.HARDAS
234 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 234 |
Disposal nature
| DISMISSED | 71 |
| APPLICATION ALLOWED | 57 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 27 |
| APPEAL ALLOWED/REVERSED | 14 |
| Admitted/Allowed/Granted/Rule Absolute | 10 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 9 |
| DELAY CONDONATED/REJECTED. | 8 |
| REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL) | 8 |
Recent judgments
- RAJESH DATTATRAYA KULKARNI v. MURLIDHAR SHESHRAO LONDHE AND ANR — Bombay High Court (2013-01-30)
- SHESHRAO SHENFADU LAHANE v. PARVATABAI SHESHRAO LAHANE — Bombay High Court (2013-01-30)
- MAYA ATMARAM KAMBLE v. ATMARAM VAIJINATH KAMBLE AND ORS — Bombay High Court (2013-01-30)
- PANDHARINATH SUPADU SONAWANE v. SANT RUPLAL NAGARI SAHAKARI PATSANSTHA LTD. — Bombay High Court (2013-01-30)
- SHAIKH HANIF SHAIKH HUSSAIN v. RIBA KAUSAR SK HANIF — Bombay High Court (2013-01-30)
- PRADEEP DHURAJI SURYANARAYAN v. SUNANDA PRADEEP SURYANARAYAN AND ORS — Bombay High Court (2013-01-30)
- UKANDABAI DATTA DHURWE v. PANDURANG CHAMPAT WADGURE AND ANR — Bombay High Court (2013-01-29)
- MAHESH GOVINDRAO BHALE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-01-29)
- THE STATE OF MAH THR. ITWARA P.S. NANDED v. SHAIKH SULTAN SHAIKH NIZAM — Bombay High Court (2013-01-29)
- MOHAMMED NAIM MOHAMMED SALEEM v. SHAIKH SHAZIYA FARHEEN MOHAMMED NAIM AND ORS — Bombay High Court (2013-01-29)