P. V. HARDAS,D. G. KARNIK

104 recorded High Court judgment(s) · 2004–2004

Courts

Disposal nature

Recent judgments

• MRS. CARMELINA LOBO,VASCO DA GAMA,GOA. v. GOVT.OF GOA THROUGH THE CHIEF SECRETARY and 2 ORS., — Bombay High Court (2004-05-06)
• M/S BHAGYANAGAR METAL LTD.,PILERNE,BARDEZ-GOA. v. GOVT.OF INDIA AND 3 ORS., — Bombay High Court (2004-05-06)
• M/S GLOBAL CERAMICS VERNA INDUSTRIAL ESTATE v. STATE OF GOA THROUGH CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2004-05-06)
• M/S BHAGYANAGAR METALS LTD.,PILERNE,BARDEZ-GOA. v. GOVT.OF INDIA AND 3 ORS., — Bombay High Court (2004-05-06)
• GURUDAS R.NAIK v. STATE OF GOA and ORS. — Bombay High Court (2004-05-06)
• MR.SHARAD PRABHUDAS. v. CHIEF SECRETARY,GOA.GOVT.and ORS. — Bombay High Court (2004-05-06)
• SHRI SALEEL HALARNKAR AND 6 ORS., v. GOA UNIVERSITY,THROUGH ITS REGISTRAR AND ANR., — Bombay High Court (2004-05-05)
• SHRI JOSE FERNANDES,CARANZALEM-GOA. v. THE CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2004-05-05)
• SHRI GAUTAM A.KAREKAR AND ANR., v. GOA UNIVERSITY AND ANR., — Bombay High Court (2004-05-05)
• MASTER BHASKAR RAMAKRISHNA KHANOLKAR,SANQUELIM-GOA v. ST.JOHN OF THE CROSS PRIMARY and HIGH SCHOOL and 2 ORS — Bombay High Court (2004-05-05)