LexP.V. HARDAS, A.R. JOSHI
340 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 340 |
Disposal nature
| OTHERS DISPOSED OFF | 218 |
| RULE ABSOLUTE | 51 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 36 |
| (unspecified) | 14 |
| OTHER DISPOSED OFF | 6 |
| RULE DISCHARGED | 5 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 4 |
| REJECTED FOR NOT REMOVING OFFICE OBJECTIONS | 2 |
Recent judgments
- SHASHIKANT LAXMAN KARDEKAR AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2013-04-17)
- SHASHIKANT LAXMAN KARDEKAR AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2013-04-17)
- SHALINI VILASRAO DESHMUKH v. DYNESHWAR ANNA SAHEB GUNJAL AND ORS — Bombay High Court (2013-04-17)
- JAVED IBRAHIM SAYYAD v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-04-16)
- JAVED IBRAHIM SAYYAD v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-04-16)
- PAPPU @ ARIF MAOHAD HANIF MOMIN v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-04-12)
- SURENDRA KUMAR BAGRI v. THE STATE OF MAHRASHTRA — Bombay High Court (2013-04-12)
- PAPPU @ ARIF MAOHAD HANIF MOMIN v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-04-12)
- GLOMORE CONSTRUCTIONS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2013-04-12)
- SEBASTIAN J. SEQUEIRA v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-04-12)