P.V. HARDAS, A.P. BHANGALE

135 recorded High Court judgment(s) · 2012–2012

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Courts

Bombay High Court

135

Disposal nature

DISMISSED	67
Admitted/Allwd/Granted/Rule Absolute	30
ALLOWED	28
DELAY CONDONATED/REJECTED.	3
Dismissed/Rule Discharged	3
Withdrawn	2
OTHERS DISPOSED OFF	2

Recent judgments

SAU.SHOBHA PHADANVIS. v. THE STATE OF MAH. and 2 OTHERS. — Bombay High Court (2012-11-06)
M/S YADAV BROTHERS BUILDERS AND DEVELOPERS THR. ITS PARTNER MR. PRABHAKAR GOPAL YADAV v. STATE BANK OF INDIA THR. THE CHIEF MANAGER AND ORS — Bombay High Court (2012-11-06)
M/S YADAV BROTHERS BUILDERS AND DEVELOPERS THROUGH PARTNER MR. PRABHAKAR S/O GOPAL YADAV AND ANOTHE v. STATE OF BANK OF INDIA THROUGH ONE OF PRINCIPAL OFFICER AND OTHERS — Bombay High Court (2012-11-06)
M/S YADAV BROTHERS BUILDERS AND DEVELOPERS THR. ITS PARTNER MR. PRABHAKAR GOPAL YADAV v. STATE BANK OF INDIA THR. THE CHIEF MANAGER AND ORS — Bombay High Court (2012-11-06)
M/S YADAV BROTHERS BUILDERS AND DEVELOPERS THR. ITS PARTNER MR. PRABHAKAR GOPAL YADAV v. STATE BANK OF INDIA THR. CHIEF MANAGER AND ORS — Bombay High Court (2012-11-06)
M/S YADAV BROTHERS BUILDERS AND DEVELOPERS THROUGH PARTNER MR. PRABHAKAR S/O GOPAL YADAV AND ANOTHE v. STATE OF BANK OF INDIA THROUGH ONE OF PRINCIPAL OFFICER AND OTHERS — Bombay High Court (2012-11-06)
M/S YADAV BROTHERS BUILDERS AND DEVELOPERS THR. ITS PARTNER MR. PRABHAKAR GOPAL YADAV v. STATE BANK OF INDIA THR. THE CHIEF MANAGER AND ORS — Bombay High Court (2012-11-06)
M/S YADAV BROTHERS BUILDERS AND DEVELOPERS THR. ITS PARTNER MR. PRABHAKAR GOPAL YADAV v. STATE BANK OF INDIA THR. THE CHIEF MANAGER AND ORS — Bombay High Court (2012-11-06)
M/S YADAV BROTHERS BUILDERS AND DEVELOPERS THR. ITS PARTNER MR. PRABHAKAR GOPAL YADAV v. STATE BANK OF INDIA THR. CHIEF MANAGER AND ORS — Bombay High Court (2012-11-06)
M/S YADAV BROTHERS BUILDERS AND DEVELOPERS THROUGH PARTNER MR. PRABHAKAR S/O GOPAL YADAV AND ANOTHE v. STATE OF BANK OF INDIA THROUGH ONE OF PRINCIPAL OFFICER AND OTHERS — Bombay High Court (2012-11-06)