LexP.V. HARDAS, A.M. THIPSAY
354 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 354 |
Disposal nature
| OTHERS DISPOSED OFF | 216 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 55 |
| RULE ABSOLUTE | 33 |
| (unspecified) | 12 |
| OTHER DISPOSED OFF | 9 |
| REJECTED FOR NOT REMOVING OFFICE OBJECTIONS | 7 |
| APPEAL ALLOWED/REVERSED | 7 |
| APPEAL DISMISSED | 6 |
Recent judgments
- VIJAY SHRIKRISHNA JADHAV v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-03-15)
- VIJAY SHRIKRISHNA JADHAV v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-03-15)
- THE STATE OF MAHARASHTRA v. PAULSON JOSEPH PALITRA — Bombay High Court (2013-03-15)
- USHA MUNNA UPADHYAY v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-03-15)
- PARESH BHANJI NANDA v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-03-08)
- HORILAL SOMARU SONKAR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-03-08)
- VIJAY @ VICKY ASHOK SINGH v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-03-08)
- SURESH JANARDAN MHATRE v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-03-08)
- ANIL MARUTI JADHAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-03-08)
- THE STATE OF MAHARASHTRA v. RAJU JAGADISH PASWAN — Bombay High Court (2013-03-08)