P.V. HARDAS, A.B. CHAUDHARI

146 recorded High Court judgment(s) · 2012–2012

Courts

Bombay High Court

146

DISMISSED	83
ALLOWED	32
Admitted/Allwd/Granted/Rule Absolute	8
DELAY CONDONATED/REJECTED.	6
Withdrawn	5
Dismissed/Rule Discharged	5
OTHERS DISPOSED OFF	4
RULE ABSOLUTE	1

RAJU NATHUJI KAWASE and 2 ORS. v. STATE OF MAH. THRU. P.S.O. — Bombay High Court (2012-12-21)
SONU TIHALU MADAVI v. STATE OF MAHARASHTRA THR. POLICE STATION OFFICER — Bombay High Court (2012-12-21)
SAU. PUSHPA W/O DINANATH BHAGAT ( IN JAIL) v. THE STATE OF MAHARASHTRA THR. P.S.O. — Bombay High Court (2012-12-21)
ZAKIR BAKSH S/O MEHMOOD BAKSH v. STATE OF MAHARASHTRA THROUGH POLICE STATION, GANESH PETH NAGPUR AND ANOTHER — Bombay High Court (2012-12-21)
M/S S.L. KHATRI AND SONS THR. ITS POWER OF ATTORNEY HOLDER AND PARTNER D.S.KHATRI v. AMRAVATI MUNICIPAL CORPORATION THR. ITS COMMISSIONER — Bombay High Court (2012-12-20)
MUKESH LAXMANSINGH THAKUR v. THE STATE OF MAHARASHTRA THR. ITS SECTY. AND ANR — Bombay High Court (2012-12-20)
MOHAN SHANKARLAL JOSHI (M/S NIRANJAN AYURVED BHAWAN LTD.) v. STATE OF MAH. FOOD AND DRUG ADMN. THR. FOOD INSPECTOR P.M. DERKAR — Bombay High Court (2012-12-20)
DR UTTAMRAO S/O MADHAVRAO INGALE, EX DIRECTOR OF EDUCATION, MARATHWADA AGRICULTURE UNIVERSITY v. THE STATE OF MAHARASHTRA THROUGH POLICE STATION GITTIKHADAN NAGPUR AND ANOTHER — Bombay High Court (2012-12-20)
SAU. PRIYANKA HEMANT @ ATUL BHUYAR v. HEMANT MANOHARRAO BHUYAR — Bombay High Court (2012-12-20)
MANOJ S/O SURESH GUPTA AND OTHERS v. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, DEULGAON RAJA AND 2 OTHERS — Bombay High Court (2012-12-19)