P. V. HARDAS

763 recorded High Court judgment(s) · 2001–2004

Courts

Disposal nature

Recent judgments

• THE EXECUTIVE ENGINEER,MARGAO - GOA. v. CAETANO FALEIRO ALIAS CAETANO LORENCO FALEIRO(ADV) — Bombay High Court (2004-09-02)
• BHARATI CELLULAR LTD., v. THE VILLAGE PANCHAYAT OF NAVELIM AND 2 ORS., — Bombay High Court (2004-09-02)
• THE EXECUTIVE ENGINEER,MARGAO-GOA. v. SMT. FILOMENA LUIS LOURENCO,VASCO DA GAMA,GOA. — Bombay High Court (2004-09-02)
• THE EXECUTIVE ENGINEER AND ANR., v. THE ATTORNEY COMMUNIDADE OF MARGAO,MARGAO. — Bombay High Court (2004-09-02)
• DEPUTY COLLECTOR,(L.A.) AND ANR., v. SHRI MILIND VAMAN SINAI CURCHORCAR,CURCHOREM-GOA. — Bombay High Court (2004-09-02)
• DEPUTY COLLECTOR(L.A.) AND ANR., v. SHRI SURESH DATTA PRABHU GAONKAR AND 8 ORS., — Bombay High Court (2004-09-02)
• THE CHIEF OFFICER,CURCHOREM CACORA MUNICIPAL COUN v. CLARA FERNANDES,CURCHOREM-GOA. — Bombay High Court (2004-09-02)
• COAP/30/2004 of KENYA AIRWAYS LIMITED Vs — Bombay High Court (2004-08-27)
• THE SPECIAL LAND ACQUISITION OFFICER AND ANR., v. SHRI GANPATH Y.KHANOLKAR(SIN.DEC.) REP.BY L.RS., — Bombay High Court (2004-08-27)
• OFFICIAL LIQUIDATOR HIGH COURT OF BOMBAY PANAJI v. ANIL A.SIRSAT and ORS. — Bombay High Court (2004-08-27)