LexP.V.ASHA, T.R.RAMACHANDRAN NAIR
1,228 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1228 |
Disposal nature
| ALLOWED | 631 |
| DISPOSED OF | 215 |
| DISMISSED | 180 |
| REMANDED | 60 |
| SETTLED | 43 |
| DISMISSED AS NOT PRESSED | 33 |
| CLOSED | 29 |
| DISMISSED AS WITHDRAWN | 21 |
Recent judgments
- CONCORD CREDIT LTD v. P.RAJU — Kerala High Court (2015-08-18)
- M/S.SARAVANA CONSTRUCTION PVT.LTD. v. UNION OF INDIA, REPRESENTED BY CHIEF ENGINEER, NAVAC, EZHIMALA — Kerala High Court (2015-08-04)
- STATE OF KERALA v. MULLANTAKATH HUMSAKUNHI — Kerala High Court (2015-07-31)
- STATE OF KERALA v. KUTTY — Kerala High Court (2015-07-17)
- THE SPECIAL TAHSILDAR v. S.NAJEEB RAWTHER — Kerala High Court (2015-07-15)
- MOOTHEDATH NABEESA v. SALMA — Kerala High Court (2015-07-15)
- SWAPNA SETHU v. THE ORIENTAL INSURANCE CO. LTD. — Kerala High Court (2015-06-19)
- THE MANAGER, NATIONAL INSURANCE COMPANY LTD v. RANI SIJO — Kerala High Court (2015-06-19)
- VISWANATHAN NAIR v. ANDREWS JACOB — Kerala High Court (2015-06-16)
- FATHIMA v. RAJEEV — Kerala High Court (2015-06-16)