LexP.V.ASHA, . SHIRCY V
31 recorded High Court judgment(s) · 2014–2020
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 31 |
Disposal nature
| ALLOWED | 10 |
| CLOSED | 6 |
| DISPOSED OF | 5 |
| DISMISSED | 5 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS NOT PRESSED | 2 |
| SETTLED | 1 |
Recent judgments
- IRANIMOSE v. THE NEW INDIA ASSURANCE COMPANY LTD — Kerala High Court (2020-12-14)
- GIRIJA K.R. v. SARADA SAMPATH, — Kerala High Court (2020-12-14)
- UNION OF INDIA v. V.J.THOMAS — Kerala High Court (2020-11-30)
- KERALA PUBLIC SERVICE COMMISSION v. JAYALEKSHMI P.B — Kerala High Court (2020-11-23)
- UNION OF INDIA v. N.CHANDRAN — Kerala High Court (2020-10-19)
- DR.RAJANI R v. THE UNIVERSITY OF CALICUT — Kerala High Court (2020-10-19)
- JOSE CHERIYAN, v. UNION OF INDIA, — Kerala High Court (2020-10-19)
- UNION OF INDIA v. KANNAPPAN G. — Kerala High Court (2020-10-19)
- K J CELINE v. C P DAVID — Kerala High Court (2020-10-19)
- VIJAYALAKSHMI, v. STATE OF KERALA, — Kerala High Court (2020-04-30)