LexP.V.ASHA
11,733 recorded High Court judgment(s) · 2007–2021
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 11733 |
Disposal nature
| DISPOSED OF | 7290 |
| CLOSED | 1484 |
| DISMISSED | 1388 |
| ALLOWED | 481 |
| DISMISSED AS WITHDRAWN | 447 |
| DISMISSED AS INFRUCTUOUS | 385 |
| DISMISSED AS NOT PRESSED | 161 |
| DISMISSED FOR DEFAULT | 47 |
Recent judgments
- SREENA A.V. v. VASU — Kerala High Court (2021-05-28)
- RAJENDRAN.K., v. DINESH ARORA — Kerala High Court (2021-05-28)
- SHIJI KUMARI.V v. A.SHAJAHAN IAS — Kerala High Court (2021-05-28)
- DHARMABALAN v. T.K.JOSE — Kerala High Court (2021-05-28)
- T.V.JAYANANDAN v. NITHEESH KUMAR MISRA — Kerala High Court (2021-05-28)
- V.K.RAJEEV v. ANIL OOMMEN — Kerala High Court (2021-05-28)
- LIZY PAUL v. DR USHA TITUS IAS — Kerala High Court (2021-05-28)
- M/S. VIRUTCHA PRIVATE LIMITED, v. KERALA STATE BEVERAGES CORPORATION (M AND M) LTD. — Kerala High Court (2021-05-21)
- DHANEESH v. THE BRANCH MANAGER, THE KERALA STATE C-OPERATIVE BANK — Kerala High Court (2021-05-21)
- KAMALAM v. SUB DIVISIONAL MAGISTRATE — Kerala High Court (2021-05-21)