LexP.V.ASHA, ANTONY DOMINIC
250 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 250 |
Disposal nature
| DISMISSED | 96 |
| DISPOSED OF | 92 |
| ALLOWED | 17 |
| DISMISSED AS WITHDRAWN | 12 |
| REJECTED | 10 |
| CLOSED | 8 |
| DISMISSED FOR DEFAULT | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
Recent judgments
- THE COCHIN PORT TRUST v. K.M.PRASAD — Kerala High Court (2017-10-25)
- LINI ZAKAI @ LINI VARGHESE v. BINU K.MATHEW — Kerala High Court (2017-09-20)
- DR. JACOB DANIEL v. MAHATMA GANDHI UNIVERSITY — Kerala High Court (2017-09-20)
- P.J.GEORGE v. STATE OF KERALA — Kerala High Court (2017-09-20)
- PREETHA THOMAS v. SUB INSPECTOR OF POLICE — Kerala High Court (2017-05-31)
- M A ANZAR v. THE CIRCLE INSEPCTOR OF POLICE ERAVIPURAM — Kerala High Court (2017-05-31)
- AMMINI v. R.RAJAN — Kerala High Court (2017-05-31)
- ABHAYA PUBLIC CHARITABLE TRUST v. STATE OF KERALA — Kerala High Court (2017-05-31)
- RAMACHANDRAN v. BABU — Kerala High Court (2017-05-31)
- P.J.GEORGE v. STATE OF KERALA — Kerala High Court (2017-05-31)