LexP.UBAID, THOTTATHIL B.RADHAKRISHNAN
75 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 75 |
Disposal nature
| DISMISSED | 39 |
| DISPOSED OF | 23 |
| ALLOWED | 6 |
| DISMISSED AS NOT PRESSED | 2 |
| CLOSED | 2 |
| PARTLY ALLOWED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- THRESSIA v. PHILOMINA — Kerala High Court (2014-08-28)
- PUSHPAVENI v. THE STATE OF KERALA — Kerala High Court (2014-08-28)
- UNION OF INDIA AND ANOTHER v. V.M.RAMANUNNI — Kerala High Court (2014-01-22)
- THE K.S.E.B, REP. BY ITS SECRETARY v. K.BHASKARAN — Kerala High Court (2014-01-22)
- V.K. SMITHA v. SECRETARY TO GOVERNMENT — Kerala High Court (2014-01-22)
- KATTIPURYIL MOHANKUMAR v. CYRIAC MAVELI — Kerala High Court (2014-01-22)
- PREMA SUKUMARAN v. SREE GANESH CHITS AND BANKERS — Kerala High Court (2014-01-22)
- THE KERALA PUBLIC SERVICE COMMISSION v. ANNAPOORNA S.K. — Kerala High Court (2014-01-22)
- STANCY v. STATE OF KERALA — Kerala High Court (2014-01-21)
- M/S.GEORGE MAIJO v. M.G.BABY — Kerala High Court (2014-01-21)