LexP.UBAID, K.T.SANKARAN
84 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 84 |
Disposal nature
| DISMISSED | 37 |
| DISPOSED OF | 24 |
| ALLOWED | 9 |
| CLOSED | 6 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS WITHDRAWN | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- EDAPPARA KUNHAMMED v. KALLAT KATHEESA — Kerala High Court (2014-07-08)
- SULAIMAN KUNJU v. NABEESA BEEVI — Kerala High Court (2014-05-13)
- AJITHAKUMARI P.I. v. STATE OF KERALA — Kerala High Court (2014-05-13)
- P.S. SALIM HAJEE v. JAIN GEORGE — Kerala High Court (2014-05-13)
- SREELATHA v. SUPERINTENDENT OF POLICE — Kerala High Court (2014-05-13)
- SARATH KUMAR v. STATE OF KERALA — Kerala High Court (2014-05-13)
- REKHA SUMESH v. SUMESH GOPAL — Kerala High Court (2014-05-13)
- K.J XAVIER v. SUB INSPECTOR OF POLICE — Kerala High Court (2014-05-13)
- M.K.BOSE v. GOPAKUMAR — Kerala High Court (2014-03-28)
- BOBY UTHUP v. STATE OF KERALA — Kerala High Court (2014-03-28)