P.UBAID

12,500 recorded High Court judgment(s) · 2008–2019

Courts

Kerala High Court

12500

ALLOWED	6052
DISPOSED OF	2397
DISMISSED	1727
CLOSED	1176
DISMISSED AS WITHDRAWN	345
PARTLY ALLOWED	303
DISMISSED AS NOT PRESSED	224
DISMISSED FOR NON PROSECUTION	104

R.E. JOSE v. STATE OF KERALA — Kerala High Court (2019-09-18)
DR.M.A.NIZAR v. THE DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2019-09-18)
DR.P.S.SOWDAMINY v. DR.K.UNNIKRISHNAN — Kerala High Court (2019-09-05)
UNNIKRISHNAN, v. STATE OF KERALA, — Kerala High Court (2019-09-05)
DR. NOUSHIN ABDUL MAJIYD, v. DR. K. UNNIKRISHNAN, — Kerala High Court (2019-09-05)
BHANUMATHI RADHAKRISHNAN, v. THE STATE OF KERALA — Kerala High Court (2019-09-05)
J.THOMAS, S/O.GEORGE v. C.B.I. COCHIN — Kerala High Court (2019-09-05)
CYRIAC DAVIES v. STATE OF KERALA — Kerala High Court (2019-09-05)
SHALIMAR v. STATE OF KERALA — Kerala High Court (2019-09-05)
SHIHAB, v. STATE OF KERALA, — Kerala High Court (2019-09-04)