P.THANGAVEL (RETD.)

101 recorded High Court judgment(s) · 2015–2022

Courts

Disposal nature

Recent judgments

• THE DIST MANGER TAMIL NADU v. K. VIKRAMAN — Madras High Court (2022-01-03)
• K.RAMASAMY(DIED) v. C.MANICKA UDAYAR — Madras High Court (2022-01-03)
• A.V.K.UMAPATHY v. B.RAJESWARAN — Madras High Court (2021-10-07)
• M.JAGANNATHAN v. P.RICHARD — Madras High Court (2021-10-07)
• K.MALLIKAVATHY v. N.SANTHAMEENA — Madras High Court (2021-04-16)
• K.MALLIKAVATHY v. N.SANTHAMEENA — Madras High Court (2021-04-16)
• THE SPECIAL TAHSILDAR (LA) v. DILLIAMMAL, — Madras High Court (2021-03-22)
• M/S.ROYAL SUNDARAM ALLIANCE INS CO LTD v. D.SIVAGAMI — Madras High Court (2020-03-13)
• The Secretary v. The Special Tahsildar No.3 — Madras High Court (2020-01-20)
• THE SPECIAL TAHSILDAR(LA) v. P.CHINNAMANI — Madras High Court (2019-12-14)