LexP.THANGAVEL(LOK-I)
64 recorded High Court judgment(s) · 2011–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 64 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 59 |
| DISPOSED OF | 2 |
| WITHDRAWN DISMISSED | 1 |
| CLOSED | 1 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- THE CHIEF MANAGER v. A.RANGANATHAN — Madras High Court (2018-06-11)
- THE CHIEF MANAGER v. PRABHU — Madras High Court (2018-06-11)
- THE ORIENTAL INSURANCE CO.LTD. v. JOTHI — Madras High Court (2018-06-11)
- CHOLAMANDALAM MS GENERAL v. PRABHU — Madras High Court (2018-04-27)
- CHOLAMANDAM MS GEN.INS.COM. v. CHITHRA — Madras High Court (2018-04-27)
- LAKSHMI v. GANESAN — Madras High Court (2018-03-26)
- B.KUMARASAMY@SARAVANAN v. GANESAN — Madras High Court (2018-03-26)
- C. PANNEERSELAVAM v. GANESAN — Madras High Court (2018-03-26)
- MEENAKCHISUNDARAM v. GANESAN — Madras High Court (2018-03-26)
- Mrs.P.Valarmathi v. M.Nagaraj — Madras High Court (2018-02-21)