LexP.T. ASHA
18,920 recorded High Court judgment(s) · 2017–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 18920 |
Disposal nature
| ALLOWED | 6577 |
| DISMISSED | 3413 |
| DISPOSED OF | 2664 |
| DELAY CONDONED | 1252 |
| ORDERED | 1075 |
| CLOSED | 916 |
| DISMISSED AS WITHDRAWAL | 910 |
| DISMISSED AS INFRUCTUOUS | 749 |
Recent judgments
- P.Ramasamy v. The State of Tamil nadu Rep. by its Secretary to Government, — Madras High Court (2026-06-04)
- DR.J.SHANMUGA PRIYA SINDHUJA v. THE STATE OF TAMIL NADU — Madras High Court (2026-06-04)
- K.RAVI v. THE JOINT DIRECTOR (REGIONAL) — Madras High Court (2026-06-04)
- DR.R.ILANGO MAHESWARAN v. THE STATE OF TAMIL NADU — Madras High Court (2026-06-04)
- A. Mangayarkarasi v. The Secretary to Government — Madras High Court (2026-06-03)
- K.Deenadayalan v. The Managing Director — Madras High Court (2026-06-03)
- Gandhi Aided elementary School v. The Director of school Education — Madras High Court (2026-06-03)
- P.NATARAJAN v. THE MANAGING DIRECTOR — Madras High Court (2026-06-03)
- J.Jayabharathi v. The State of Tamil Nadu — Madras High Court (2026-06-03)
- V.DHEVARAJ v. The Director of School Education, — Madras High Court (2026-06-03)