P.T. ASHA
80 recorded High Court judgment(s) · 2018–2018
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| Madras High Court | 80 |
Disposal nature
| DISPOSED OF | 33 |
| DISMISSED | 23 |
| DISMISSED AS WITHDRAWAL | 10 |
| DISMISSED AS INFRUCTUOUS | 5 |
| ALLOWED | 3 |
| CLOSED | 3 |
| PARTLY ALLOWED | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- M/S.KARAIKAL PORT PVT. LTD., v. MARG LTD.,(FORMELY MARG — Madras High Court (2018-08-06)
- M/S. GREEN VISTAS PROPERTY v. M/S LEATHEREX TANNING COMPANY — Madras High Court (2018-08-06)
- THE UNION OF INDIA, REP BY THE v. DR.L.SUBRAMANIAN — Madras High Court (2018-08-06)
- P.A. Yashwantha Rao v. The Joint Registrar of — Madras High Court (2018-08-03)
- A.Vasudevan, v. The Election Commissioner — Madras High Court (2018-08-03)
- M.Manikandan v. Tamil Nadu State Co-operative — Madras High Court (2018-08-03)
- M/s.Wabco India Limited, v. The Deputy Commissioner of — Madras High Court (2018-08-01)
- CHILLARA KALYAN v. M/S BERGGRUEN ESTATE PROJECTS — Madras High Court (2018-07-31)
- S.Thiagarajan, v. The Collector, — Madras High Court (2018-07-31)
- Subramanian, v. The Election Commissioner — Madras High Court (2018-07-30)
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