LexP.SWAROOP REDDY
4,318 recorded High Court judgment(s) · 2005–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 4315 |
| Andhra Pradesh High Court | 3 |
Disposal nature
| ALLOWED NO COSTS | 1560 |
| DISPOSED OF NO COSTS | 946 |
| DISMISSED | 841 |
| PARTLY ALLOWED NO COSTS | 269 |
| ORDERED | 214 |
| WITHDRAWN | 183 |
| DISMISSED NO COSTS | 138 |
| DISMISSED AS INFRUCTUOUS | 62 |
Recent judgments
- J.KRISHNAVENI AND ANOTHER v. J.BHULAKSHMI AND OTHERS — Telangana High Court (2011-04-15)
- A.P.S.R.T.C. v. Bera Nageswara Rao — Telangana High Court (2010-12-30)
- Shaik Janimiya v. M. Veerabhadra Rao — Telangana High Court (2010-12-30)
- M/s. United India Insurance Co. Ltd v. Rongali Suryanarayana — Telangana High Court (2010-12-30)
- Chinthalapati Subba Lakshmi v. N. Padma Nabaiah — Telangana High Court (2010-12-30)
- Gorre Seetharamaiah v. M/s. Road Co. Private Limited — Telangana High Court (2010-12-30)
- Shaik Khadar Vali v. Shaik Baji Saheb — Telangana High Court (2010-12-30)
- Syed Mustafa Ali v. Sri Mohd. Ameeruz Zama — Telangana High Court (2010-12-30)
- APSRTC. v. Polisetty Lovaraju , Raju, — Telangana High Court (2010-12-30)
- Ampolu Venkata Ramana, v. Sri Sundaramurtyreddy Chokkalingam, — Telangana High Court (2010-12-30)