LexP.SREE SUDHA,UJJAL BHUYAN
58 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 58 |
Disposal nature
| DISPOSED OF NO COSTS | 26 |
| DISMISSED | 10 |
| WITHDRAWN | 8 |
| DISMISSED NO COSTS | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISPOSED OF AS INFRUCTUOUS | 4 |
| DISMISSED WITH COSTS | 1 |
Recent judgments
- Sri. H. Sanjay Kumar v. Canara Bank and 15 Others — Telangana High Court (2022-04-27)
- Shaik Mohiuddin v. M/S. City Union Bank Limited — Telangana High Court (2022-02-17)
- Shaik Mohiuddin v. M/S. City Union Bank Limited — Telangana High Court (2022-02-17)
- Smt. S. Rajya Lakshmi v. Union of India — Telangana High Court (2022-02-04)
- Sri Chendrupally Venkataiah v. The State of Telangana — Telangana High Court (2022-02-04)
- Mrs. Bharathi Pathakoti v. Aditya Birla Housing Finance Ltd., and another — Telangana High Court (2022-02-04)
- A. VENKATA NARSIMHA REDDY v. SYNDICATE BANK — Telangana High Court (2022-02-04)
- Anamala Venkata Narsimha Reddy, v. Syndicate Bank, — Telangana High Court (2022-02-04)
- M/s.Santosh Trading Company v. The Kotak Mahindra Bank — Telangana High Court (2022-02-04)
- DHIRAJ JAISWAL v. DEVELOPMENT CREDIT BANK LIMITED AND 2 OTHERS — Telangana High Court (2022-02-04)