LexP.SREE SUDHA,P NAVEEN RAO
223 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 223 |
Disposal nature
| DISMISSED | 76 |
| DISPOSED OF NO COSTS | 51 |
| ALLOWED NO COSTS | 49 |
| WITHDRAWN | 18 |
| DISMISSED NO COSTS | 15 |
| CLOSED NO COSTS | 6 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED AS NON PROSECUTION | 1 |
Recent judgments
- Sri Lakshmi Prasuna Constructions v. Sri Thumu Sreenivasa Rao — Telangana High Court (2022-12-16)
- M.Chandrasekhar v. Shri Arun Kumar Jain — Telangana High Court (2022-12-16)
- FATHIMA SULTANA, NIZAMABAD DIST AND 2 OTHERS v. HONBLE DISTRICT AND SESSION JUDGE, NIZAMABAD DIST AND 2 OT — Telangana High Court (2022-11-14)
- ASARA KISHTU,ADILABAD v. THE PRL.DIST.SESSIONS JUDGE,ADILABAD AND ANOTHER — Telangana High Court (2022-11-14)
- T.Nitender Singh v. The State of Telangana — Telangana High Court (2022-11-14)
- Ch. Parvathi v. M/s. State Bank of India — Telangana High Court (2022-11-14)
- Mannava Venkata Sesha Sai Sarath v. The State of Telangana — Telangana High Court (2022-11-14)
- G. Chandra Kiran v. State of Telangana — Telangana High Court (2022-11-14)
- B.R.Kowmudi and 4 Others v. State of Telangana and 2 Others — Telangana High Court (2022-11-14)
- Smt. Gajjala Usharani and another v. Bank of Baroda — Telangana High Court (2022-11-14)