P SREE SUDHA

1,606 recorded High Court judgment(s) · 2025–2026

Courts

Karnataka High Court

1606

Partly Allowed	1088
DISMISSED	199
ALLOWED	198
ALLOWED AND REMANDED	68
Dismissed for Non-Prosecution	23
DISPOSED	17
Remanded	7
Abated	6

K N REVAMMA v. PANDURANGA — Karnataka High Court (2026-06-03)
SMT.G. USHA RANI v. SRI.D PARANDHAMAN @ NAVEEN — Karnataka High Court (2026-06-02)
MR. JOSEPH NELSON BAPTIST v. THE NEW INDIA ASSURANCE COMPANY LTD., — Karnataka High Court (2026-06-02)
SMT VASANTHA SHEKAR v. SRI NANDEESH D K — Karnataka High Court (2026-04-29)
SRI VAJRAMUNI v. SRI KIRAN KUMAR H S — Karnataka High Court (2026-04-29)
SMT P SHOBAMMA v. M/S TATA AIG GEN INS CO.LTD — Karnataka High Court (2026-04-29)
SMT H P ANITHA v. MRS MEENU JAIN — Karnataka High Court (2026-04-29)
SRINIVAS A @ MANOJ v. TATA AIG GENERAL INSURANCE CO LTD — Karnataka High Court (2026-04-29)
SHIVARAJ G E v. SIDDESH B R — Karnataka High Court (2026-04-28)
SMT RAJESHWARI v. SRI BEERAPPA KORALLI — Karnataka High Court (2026-04-27)