P.SREE SUDHA

3,079 recorded High Court judgment(s) · 2021–2025

Courts

Telangana High Court

3079

ALLOWED NO COSTS	850
DISMISSED	593
DISPOSED OF NO COSTS	356
DISMISSED NO COSTS	291
DISMISSED AS INFRUCTUOUS	267
DISMISSED AS NON PROSECUTION	223
WITHDRAWN	114
PARTLY ALLOWED NO COSTS	96

Dirisala Venkata Narayana v. Kummarikuntla Srinivasa Rao — Telangana High Court (2025-07-28)
T. KRISHNA MURTHY v. THE CHAIRMAN INDUSTRIAL TRIBUNALCUM LABOUR COURT AND ANOTHER — Telangana High Court (2025-06-09)
SMT. KUNTA SATYAMMA AND 4 ORS v. YOUSUF BIN SALEHA AND ANR — Telangana High Court (2025-05-02)
SENIOR GENERAL MANAGER AND ANOTHER, v. S. MURTUZA AND 2 ORS, — Telangana High Court (2025-05-02)
UNIVERSITY OF HYDERABAD,GACHIBOWLI,HYDERABAD v. CENTRAL INFORMATION COMMISSION,NEW DELHI AND ANOTHER — Telangana High Court (2025-05-01)
DHEERAVATH SAIDAMMA AND 5 OTHERS v. K.V. NARASIMHULU AND ANOTHER — Telangana High Court (2025-05-01)
MR.P.NARAYANA v. MR.Y.RAJU AND ANR — Telangana High Court (2025-05-01)
B.Ganesh Rao s/o B.Swamy v. Transmission Corporation of Andhra Pradesh — Telangana High Court (2025-05-01)
MADDELA LAXMAN GOUD AND ANR v. M.JAGAN AND ANR — Telangana High Court (2025-05-01)
THE NATIONAL INSURANCE COMPANY LTD v. DHEERAVATH SAIDAMMA AND 6 ORS — Telangana High Court (2025-05-01)