LexP.SOMARAJAN, P.N.RAVINDRAN
120 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 120 |
Disposal nature
| DISMISSED | 47 |
| DISPOSED OF | 24 |
| CLOSED | 11 |
| SETTLED | 8 |
| DISMISSED AS WITHDRAWN | 8 |
| ALLOWED | 7 |
| DISMISSED AS NOT PRESSED | 6 |
| DISMISSED FOR DEFAULT | 4 |
Recent judgments
- JYOTHI GANESH v. SUMATHI — Kerala High Court (2017-06-08)
- SURYA S NAIR v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2017-04-12)
- SIVASANKARAN NAIR v. SUB INSPECTOR OF POLICE — Kerala High Court (2017-04-12)
- SASIKUMAR v. STATE OF KERALA — Kerala High Court (2017-04-12)
- V.VMANOHARAN v. DISTRICT SUPERINTENDENT OF POLICE — Kerala High Court (2017-04-12)
- DR.ARUN GEORGE v. STATE OF KERALA — Kerala High Court (2017-04-11)
- C.A.ISMAIL v. STATE OF KERALA — Kerala High Court (2017-04-11)
- LEENA v. SUPERINTENDENT OF POLICE (RURAL) — Kerala High Court (2017-04-11)
- MUTHALAPURAM SERVICE CO-OPERATIVE BANK LTD NO.140 v. CIRCLE INSPECTOR OF POLICE, — Kerala High Court (2017-04-11)
- P.B. JAYARAJAN v. STATE OF KERALA — Kerala High Court (2017-04-11)