LexP.SOMARAJAN
7,464 recorded High Court judgment(s) · 2007–2024
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 7464 |
Disposal nature
| DISMISSED | 2234 |
| ALLOWED | 1749 |
| ALLOWED IN PART | 711 |
| DISMISSED FOR NON PROSECUTION | 620 |
| DISPOSED OF | 527 |
| DISMISSED AS NOT PRESSED | 404 |
| CLOSED | 300 |
| DISMISSED AS ABATED | 237 |
Recent judgments
- ANIRUDHAN.P @ BIJU v. SOUMYAMOL.V.A — Kerala High Court (2024-06-20)
- SUO MOTU PROCEEDINGS v. STATE OF KERALA — Kerala High Court (2024-06-13)
- SUO MOTU PROCEEDINGS v. STATE OF KERALA — Kerala High Court (2024-06-13)
- SUO MOTU PROCEEDINGS v. STATE OF KERALA — Kerala High Court (2024-06-13)
- SUO MOTU PROCEEDINGS v. STATE OF KERALA — Kerala High Court (2024-06-13)
- SUO MOTU PROCEEDINGS v. STATE OF KERALA — Kerala High Court (2024-06-13)
- SUO MOTU PROCEEDINGS v. STATE OF KERALA — Kerala High Court (2024-06-13)
- SUO MOTU PROCEEDINGS v. STATE OF KERALA — Kerala High Court (2024-06-13)
- SUO MOTU PROCEEDINGS v. STATE OF KERALA — Kerala High Court (2024-06-13)
- SUO MOTU PROCEEDINGS v. STATE OF KERALA — Kerala High Court (2024-06-13)